Supreme Court - Daily Orders
State Of Gujarat vs Bharat Pest Control on 5 December, 2017
Bench: Ranjan Gogoi, R. Banumathi
ITEM NO.22 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 12290/2017
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 22-09-2016
IN TA NO. 706/2013 PASSED BY THE HIGH COURT OF GUJARAT AT
AHMEDABAD)
STATE OF GUJARAT PETITIONER(S)
VERSUS
BHARAT PEST CONTROL RESPONDENT(S)
Date : 05-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Preetesh Kapoor, Adv.
Mrs. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.
Ms. Mamta Singh, Adv.
For Respondent(s) Mr. Munjaal Bhatt, Adv.
Mr. Kailash Pandey, Adv.
Mr. Ranjeet Singh, Adv.
Mr. Gaichangpou Gangmei, AOR
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit on behalf of the respondent be filed within two weeks from today.
List the matter for final disposal on 30 th January, 2018.
[VINOD LAKHINA] [ASHA SONI] Signature Not Verified AR-cum-PS BRANCH OFFICER Digitally signed by VINOD LAKHINA Date: 2017.12.07 02:09:30 IST Reason: