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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

State of Maharashtra - Subsection

Section 87(2)(c) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(c)all income or moneys from trusts, subventions, bequests, donations, endowments and other grants, if any, received by the University ; and