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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in THE RAJASTHAN MADARSA BOARD ACT, 2020

(2)Where the office of the Chairperson becomes vacant by reason of leave,suspension or otherwise, the State Government may, by order, authorize a member toexercise the powers and perform duties of Chairperson till the new Chairperson assumes hisduties.