Section 11(1)(ix) in The U.P. Go-Seva Ayog Adhiniyam, 1999

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(ix) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(ix)apply for and obtain tracts of land from the Government or other persons by way of allotment, gift, lease or purchase for the purposes of developing pastures or growing fodder, establishing fodder banks, Goshalas and such other constructions thereon as may be necessary for the purposes of this Adhyadesh;

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State of Uttar Pradesh - Subsection

Section 11(1)(ix) in The U.P. Go-Seva Ayog Adhiniyam, 1999