Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Andhra Pradesh - Subsection Section 37(1) in Andhra Pradesh Brewery Rules, 2006 (1)Ethyl Alcohol content at 15°C. percent (v/v)(a)Light Beer ..........0.5 to below 4.0(b)Standard Beer ...........4.0 to below 5.0(c)Extra Strong Beer .........5.0 to below 6.0(d)Super Strong Beer .........above 6.00
