Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 388] [Entire Act] State of Odisha - Subsection Section 388(9) in Orissa Municipal Act, 1950 (9)for the testing of water pipes and drains in private premises, the recovery or the apportionment of the cost such testing and the breaking up of ground or of building for the purpose of such testing;
