Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(c) in Arunachal Pradesh Fire and Emergency Services Act, 1991

(c)for the purpose of extinguishing fire, break into or through or pull down, any premises for the passage those engaged in fire fighting of appliances or cause them to be broken into or through or pulls down, to the extent of minimum damage as far as possible;