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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) (Terms and Conditions of Service of Chairperson and Members) Rules, 2017

10. Oath of office and secrecy.

- Every person appointed to be the Chairperson and every Member shall, before entering upon his office, make and subscribe to an oath of office and of secrecy before the Minister in-charge of the Information Technology, Electronics and Communications Department in Form I and Form II, respectively, as specified in the Schedule annexed to these Rules.