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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Goa - Subsection

Section 47(2)(xii) in Goa Clinical Establishments (Registration and Regulation) Act, 2019

(xii)the manner of informing the change of ownership or management of the clinical establishment to the authority under subsection (2) of section 17;