Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in Treaty on Extradition between the Government of the Republic of India and the Government of the Republic of South Africa

(a)it shall not matter whether the laws of the Contacting States place the conduct constituting the offence within the same category of offence or describe the offence by the same terminology;