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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2)(j) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(j)to carry on such other activities as are incidental and conducive to the objects of this Act; and