Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 45] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(7) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 (7)Before determining the amount to be paid, every person interested shall be given an opportunity to state his case as to the amount to be paid to him.
