Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(v) in Jammu and Kashmir Co-Operative Societies Act, 1989 (v)[ "Tribunal", means the Jammu and Kashmir Special Tribunal constituted under the Jammu and Kashmir Special Tribunal Act, 1988.] [Substituted by Act No. 9 of 2016, dated 3.4.2016.]
