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State of Uttar Pradesh - Section

Section 99 in U.P. Revenue Code (Amendment) Act, 2016

99. Amendment of Section 125.

- In Section 125 of the said Code, in Hindi version, for the words and punctuation mark ^^Hkwfe izcU/kd lfefr] xzke lHkk }kjk the words ^^Hkwfe izcU/kd lfefr }kjk shall be substituted.