Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act] State of Jharkhand - Subsection Section 1(2)(b) in Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000 (b)affect any liability incurred under that Act or any punishment incurred in respect of any contravention of that Act or any order made thereunder; or