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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(2) in The M.P. Civil Services (Pension) Rules, 1976

(2)In case of Government servants retiring within nine months of a general pay revision, the Government in Finance Department may issue special orders for determination of their average emoluments :Provided that such special orders shall not be less favourable to the said Government servants than the provisions of these rules.]