Delhi High Court - Orders
Megh Kumar Jain vs M/S India Overseas Coporation And Ors on 1 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9810/2018
MEGH KUMAR JAIN ..... Petitioner
Through: Mr.S.N.Sharma, Advocate
(through VC)
versus
M/S INDIA OVERSEAS COPORATION AND ORS.
..... Respondents
Through: Mr.Kanwar S.N., Advocate
(through VC)
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 01.09.2023
Arguments heard.
Judgment reserved.
The parties are directed to file their written submissions not exceeding five pages each, within a week.
CHANDRA DHARI SINGH, J SEPTEMBER 1, 2023 SV/RYP Click here to check corrigendum, if any This is a digitally signed order.
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