40. Addition to beer of material other than fining prohibited.
- The brewer shall not dilute, adulterate or add anything to beer except finings or other matters sanctioned by the Excise Commissioner.[Provided that Excise Commissioner grant permission for conversion of high gravity beer to low gravity beer by addition of [De-Aerated] [Added by Notification No. G.S.R. 27, dated 20.4.2018 (w.e.f. 12.1.1973).].]E. Issue of Beer
