Chanabasappa Gurusiddappa Balashetti vs The Spl. Land Acquisition Officer on 9 September, 2011

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Karnataka High Court

Chanabasappa Gurusiddappa Balashetti vs The Spl. Land Acquisition Officer on 9 September, 2011

Bench: B.Sreenivase Gowda

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JUDGMENT

1,' This; appeal is by {hes <:Eaimar2t§V__ €§1h£:'z,'£"1C€E'I15Zﬂ?i 9f the COI'I1p€'BS8C§iQI'; aw.a:*d"<:d'_~,5§f ":h<:. f'€f€1"'€1"1C€ Ccaurt.

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Ccsnserzi of §€ar:1€d couggsei and ii is %:aE<:€:<'; up for {ma} a 3' L€2}1T3f1;(§€} submisis that the above ten lakhs and thgi" this; Court His §:f.z3Ff:{§;_3,'v._ é;;Ecé';<"é't cf Eands bekmgmg :0 '£326 a ?_J;i::p_é§E_'vv._¢s§:*;v§E:::$g. Pmject pzzrsuazrzt $9 p?s31,i:'né:(2ar}; :*:@€;§§€a:i@r: e;:§éJ;:€a' 23,f§aE§99 853$ the Qgrzzci ﬁegguiséiéayz " '"«.__"iT}ff3;€:€:" awazajeé CO§E"§"§€fEES3,?Z'§01f3 :3? §.S.5f3,§f;i4j~ iajzéij' it hag §}€€i'": €':2Er3a::<:f3:+€: 'fie ;P;s.E,9:'I'}f@@G;'P gs:

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Karnataka High Court