Section 215(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly
(2)The Speaker shall then say : "I think the Ayes or the Noes (as the, case may be) have it". If the opinion of the Speaker as to the decision of a question is not challenged, he shall say twice : "The Ayes" or the Noes, as the case may be) have it" and the question before the Assembly shall be determined accordingly.
