Allahabad High Court
Ramesh Chandra Gupta And Another (Order ... vs Gopal Krishna Gupta And 4 Ors. on 31 July, 2017
Author: Vivek Chaudhary
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- MISC. SINGLE No. - 8207 of 2017 Petitioner :- Ramesh Chandra Gupta And Another (Order 39 Rule 1&2) Respondent :- Gopal Krishna Gupta And 4 Ors. Counsel for Petitioner :- Ashok Pratap Singh Gaur,Prashant Singh Gaur Hon'ble Vivek Chaudhary,J.
Put up on 01.08.2017.
Order Date :- 31.7.2017 psd (Vivek Chaudhary,J.)