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Allahabad High Court

Ramesh Chandra Gupta And Another (Order ... vs Gopal Krishna Gupta And 4 Ors. on 31 July, 2017

Author: Vivek Chaudhary

Bench: Vivek Chaudhary





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 8207 of 2017
 

 
Petitioner :- Ramesh Chandra Gupta And Another (Order 39 Rule 1&2)
 
Respondent :- Gopal Krishna Gupta And 4 Ors.
 
Counsel for Petitioner :- Ashok Pratap Singh Gaur,Prashant Singh Gaur
 

 
Hon'ble Vivek Chaudhary,J.
 

Put up on 01.08.2017.

Order Date :- 31.7.2017 psd (Vivek Chaudhary,J.)