Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 61 in The Mediation Act, 2023 61. Amendment of 26 of 1996.- The Arbitration and Conciliation Act, 1996, shall be amended in the manner specified in the Sixth Schedule.
