Supreme Court - Daily Orders
Raminder Kaur Ghotra vs Satnam Singh Ghotra on 29 July, 2019
Bench: Arun Mishra, M.R. Shah
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (C) NO. 2015 OF 2018
RAMINDER KAUR GHOTRA Petitioner(s)
VERSUS
SATNAM SINGH GHOTRA Respondent(s)
O R D E R
The report received from Supreme Court Mediation Centre indicates that the mediation has failed.
No case for transfer is made out. The Transfer Petition is, accordingly, dismissed. Pending applications stand disposed of.
However, it is open to the petitioner to claim traveling and stay expenses, including the attendant, for the attending dates, as and when they are required to travel from New Delhi to the Court of Civil Judge, Senior Division, Pune, Maharashtra.
They can also avail the remedy of participating in the proceedings by video conferencing, if available, as and when permitted by the concerned Court on permissible dates.
.......................J. [ ARUN MISHRA ] Signature Not Verified .......................J. Digitally signed by JAYANT KUMAR ARORA Date: 2019.07.31 [ M. R. SHAH ] 17:09:34 IST Reason:
New Delhi;
JULY 29, 2019.
ITEM NO.50 COURT NO.4 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2015/2018
RAMINDER KAUR GHOTRA Petitioner(s)
VERSUS
SATNAM SINGH GHOTRA Respondent(s)
(FOR ADMISSION and IA No.170844/2018-EX-PARTE STAY
MEDIATION REPORT RECEIVED
IA No. 170844/2018 - EX-PARTE STAY IA No. 57627/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 29-07-2019 This matter was called on for hearing today. CORAM : HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE M.R. SHAH For Petitioner(s) Mr. Vikas Singh Jangra, AOR Mr. Raminder Singh Sasan, Adv. For Respondent(s) Mr. Anil Kaushik, Adv.
Ms. Arunima Dwivedi, AOR UPON hearing the counsel the Court made the following O R D E R The Transfer Petition is dismissed in terms of the signed order.
Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER (Signed order is placed on the file)