Section 14(3) in The Goa, Daman and Diu Registration of Tourist Trade Rules, 1985
(3)[ Every porter registered under sub-rule (2) shall wear a shirt having blue colour and a badge issued by the prescribed authority, while carrying on business in the specified tourist area.] [Sub-rule (3) inserted by Second Amendment Rules, 1986 (O. G. Series I No. 37 dated 11-12-1986).]
