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Allahabad High Court

Satyendra Kumar Singh vs P.S.A.I.College, Chitrakoot/B.S.A. ... on 25 January, 2010

Author: Dilip Gupta

Bench: Dilip Gupta

Court No. - 39

Case :- WRIT - C No. - 35535 of 2000

Petitioner :- Satyendra Kumar Singh
Respondent :- P.S.A.I.College, Chitrakoot/B.S.A. And Another
Petitioner Counsel :- L.P.Singh
Respondent Counsel :- C.S.C.

Hon'ble Dilip Gupta,J.

List has been revised. No one appears to press the petition.

The Committee of Management dispute is in issue in the present petition which was filed in the year 2000. The term of the Committee of Management came to an end long back and several elections may have taken place in between. The petition has, therefore, been rendered infructuous by lapse of time. It is, accordingly, dismissed.

It is, however, made clear that dismissal of this petition will not effect the validity of the subsequent election(s).

Order Date :- 25.1.2010 SK