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State of Punjab - Section

Section 8 in The Regulation of Accounts Rules

8.

The name and address of the debtor, and in the case of joint- debtors, of each joint-debtor, shall be entered at the head of the form after the words "loan account of".The address so entered shall be the address supplied by the debtors or joint- debtors at the address to which the statement of account should be sent in accordance with the requirements of rule 14.