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Bombay High Court

Star India Pvt. Ltd vs The Competition Commission Of India ... on 28 August, 2019

Bench: Akil Kureshi, S.J.Kathawalla

                                             [email protected]


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION
                WRIT PETITION NO. 10110 OF 2018

 Sony Pictures Network India Pvt. Ltd.     ... Petitioner
       V/s.
 Competition Commission of India and ors. ... Respondents
                             WITH
               WRIT PETITION NO. 9175 OF 2018
 Star India Pvt. Ltd.                      ... Petitioner
       V/s.
 The Competition Commission of India and ors.... Respondents

 Mr. Soli Cooper, Sr. Advocate a/w Mr.Karthik
 Somasundram a/w Ms Kirti Srivastava, Mr. Anand Pathak,
 Mr. Vijay Purohit and Mr. Avinash Amarnath i/by
 Bharucha & Partners for the Petitioner in WP 10110/2018
 and for Respondent No.3 in WP 9175/2018.
 Mr. D. G. Khambata, Sr. Advocate a/w Mr.Gautam
 Ankhad, Mr. Rohan Rajyadhyashya, Mr. Kunal Dwarkadas,
 Mr. S.Kadam, Mr. S. Rajpurkar, Mr. S. Singhania,
 Mr.R.Sidhu, Mr. Dhawan for the Petitioner in WP
 9175/2018.
 Mr.Somsekhar Sundaresan a/w Mr. Venkat Raman,
 Mr.Abhishek, Ms Yugandhar Khanvilkar i/by Ms Priyanka
 Vegad for Respondent No. 1 in both petitions.
 Mr.Zal Andhyarujina a/w. Mr.Asif Ahmed, Mr.Jahaan
 Dastur, Mr.Kaushal Sharma and Ms Devanshi Sethi i/by
 Parinam Law Associates for Respondent No 2 in both
 petitions.
                               CORAM   :    AKIL KURESHI, &
                                            S.J.KATHAWALLA, JJ.

DATE : 28th AUGUST, 2019. P.C. Heard. Judgment reserved.

(S. J. KATHAWALLA, J.) (AKIL KURESHI, J.) Dinesh Sherla 1/1 ::: Uploaded on - 30/08/2019 ::: Downloaded on - 30/08/2019 20:51:33 :::