Bombay High Court
Star India Pvt. Ltd vs The Competition Commission Of India ... on 28 August, 2019
Bench: Akil Kureshi, S.J.Kathawalla
[email protected] IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION NO. 10110 OF 2018 Sony Pictures Network India Pvt. Ltd. ... Petitioner V/s. Competition Commission of India and ors. ... Respondents WITH WRIT PETITION NO. 9175 OF 2018 Star India Pvt. Ltd. ... Petitioner V/s. The Competition Commission of India and ors.... Respondents Mr. Soli Cooper, Sr. Advocate a/w Mr.Karthik Somasundram a/w Ms Kirti Srivastava, Mr. Anand Pathak, Mr. Vijay Purohit and Mr. Avinash Amarnath i/by Bharucha & Partners for the Petitioner in WP 10110/2018 and for Respondent No.3 in WP 9175/2018. Mr. D. G. Khambata, Sr. Advocate a/w Mr.Gautam Ankhad, Mr. Rohan Rajyadhyashya, Mr. Kunal Dwarkadas, Mr. S.Kadam, Mr. S. Rajpurkar, Mr. S. Singhania, Mr.R.Sidhu, Mr. Dhawan for the Petitioner in WP 9175/2018. Mr.Somsekhar Sundaresan a/w Mr. Venkat Raman, Mr.Abhishek, Ms Yugandhar Khanvilkar i/by Ms Priyanka Vegad for Respondent No. 1 in both petitions. Mr.Zal Andhyarujina a/w. Mr.Asif Ahmed, Mr.Jahaan Dastur, Mr.Kaushal Sharma and Ms Devanshi Sethi i/by Parinam Law Associates for Respondent No 2 in both petitions. CORAM : AKIL KURESHI, & S.J.KATHAWALLA, JJ.
DATE : 28th AUGUST, 2019. P.C. Heard. Judgment reserved.
(S. J. KATHAWALLA, J.) (AKIL KURESHI, J.) Dinesh Sherla 1/1 ::: Uploaded on - 30/08/2019 ::: Downloaded on - 30/08/2019 20:51:33 :::