Himachal Pradesh High Court
Veena Devi vs . Rattani Devi & Anr. on 18 November, 2024
Author: Virender Singh
Bench: Virender Singh
Veena Devi Vs. Rattani Devi & Anr.
CMPMO No.309 of 2024 18.11.2024 Present: Mr. Ashwani Kaundal, Advocate for the petitoiner.
Ms. Romesh Verma, Senior Advocate with Mr. Digvijay Bisht, Advocate for respondent No. 1.
None for respondent No. 2. CMP No. 9073 of 2024 During the pendency of the revision, order dated 15.06.2024 passed by this Court is ordered to be confirmed. Application stands disposed of.
Modification/alteration and vacation on motion.
CMPMO No. 309 of 2024 For hearing, list on 21.12.2024.
(Virender Singh) Judge November 18, 2024 (Vriti)