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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Rajasthan - Subsection

Section 82(4) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(4)An order of suspension made or deemed to have been made under this rule may at any time by revoked by the authority which made or is deemed to have made it or by any superior authority.Penalties and Disciplinary Authorities