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[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 183(2) in Arunachal Pradesh Municipal Act, 2007

(2)No person shall unlawfully flood, or draw off, divert, or take water from, any waterworks belonging to, or under the control of, the Municipality, or from any watercourse or stream by which such waterworks is supplied.