Bombay High Court
Union Of India, Through The General ... vs All India Loco Running Staff ... on 12 June, 2019
Bench: Sunil B. Shukre, S.M. Modak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 216 OF 2018
Union Of India, Through The General Manager, ....Petitioner
Mumbai And Another
V/S
All India Loco Running Staff Association, ....Respondent
Through Its Divisional Secretary, Shri R.k. Rana And 3 Oth Nitin P. Lambat Abhinav A Pannase For Petitioner B. Lahiri, D.p. Shouche & D. Chatterjee For Caveator / R-1 To 4 For Respondent CORAM : SUNIL B. SHUKRE & S.M. MODAK, JJ DATE : 12th June, 2019 P.C. :
S.O. after two weeks at the request of Shri NP Lambat adv for petitioner. By consent alongwith connected matters , ( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 12/06/2019 ::: Downloaded on - 13/06/2019 06:09:36 :::