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State of Haryana - Section

Section 8 in Haryana Nurses Registration Council Staff Regulations, 2000

8. Qualifications. [Section 12]

- No person shall be appointed to any post in the service, unless he possesses the qualifications experience as specified in column 3 of Appendix B to these regulations in the case of direct recruitment and these specified in column 4 of the aforesaid Appendix in the case of appointment other than by direct recruitment :Provided that in the case of appointment by direct recruitment, the qualifications regarding experience shall be relaxable to the extent of 50% at the discretion of Council in case sufficient number of Candidates belonging to Scheduled Castes, Backward Classes, Ex-Servicemen and Physically handicapped categories possessing the requisite experience are not available to fill up the vacancies reserved for them, after recording reasons for so doing in writing.