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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(8) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(8)Within a period of 30 (thirty) days from receipt of a complete application, the Supervisory Authority shall conduct necessary inspection and/or inquiry in a manner mentioned under rule 36 and may issue an improvement notice on behalf of the Licensing Authority to the applicant, if she deems fit, guiding the applicant on necessary steps to be taken or changes or alteration to be made in order to ensure the fulfillment of terms and conditions of licensing.