Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 304] [Entire Act] State of Jharkhand - Subsection Section 304(b) in Civil Court Rules of the High Court of Judicature at Patna (b)An entry should be made in column 8 of the Register of records I removed, and initialled by the Muharir making it.
