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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(6) in Haryana Air (Prevention and Control of Pollution) Rules, 1983

(6)The Consulting Engineer shall discharge such duties and perform such functions as are assigned to him by the Chairman of the Board and it will be his duty to advise the Chairman on all technical and other matters, referred to him by the Chairman.