Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 40] [Entire Act] State of Assam - Section Section 63 in The Assam Excise Act, 1910 63. Attempts. - Whoever attempts to commit any offence punishable under this Act shall be liable to the punishment provided for such offence.
