Section 20(2)(a) in The Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(2)(a) in The Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992

(a)the salaries and allowances payable to and other terms and conditions of service of the Chairman and other members under sub-section (2) of Section 4;

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State of Gujarat - Subsection

Section 20(2)(a) in The Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992