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[Cites 0, Cited by 0] [Section 166(2)] [Section 166] [Entire Act]

State of Madhya Pradesh - Subsection

Section 166(2)(i) in The M.P. Motor Vehicles Rules, 1994

(i)the risers of all steps leading from the lower to the upper deck shall be closed, and no unguarded aperture shall be left at the top landing board;