Section 45 in Uttarakhand Open University Act, 2005
45. Power to remove difficulties.
(1)If any difficulty arises in giving effect to the provisions of this Act the State Government may, by order, make such provisions not inconsistent with the provisions of this Act, as appears to it to be necessary or expedient for removing the difficulty(2)No order under sub-section (1) shall be made after the expiration of the period of two years from the commencement of this Act.
