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Tripura High Court

Party Name : Chandan Kumar Das vs State Of Tripura & 7 Ors on 2 January, 2017

Author: S.C.Das

Bench: S.C.Das

Case No :WP(C) 0000267/2008


Party Name : CHANDAN KUMAR DAS Vs STATE OF TRIPURA & 7 ORS


THE HONBLE MR. JUSTICE S.C.DAS



Learned counsel, Mr. P. Roy Barman for the petitioner submits that another writ appeal
involving the same issue is pending before the Division Bench of this Court and is listed in
the last week of January and, therefore learned counsel, Mr. Roy Barman prays for listing
the matter on any other day in February, 2017.
 Learned counsel, Mr. D.C. Nath for the respondents is present.

Prayer is allowed. List it on 09.02.2017.

Download Date: 8-05-2017 15:05 1/1