Tripura High Court
Party Name : Chandan Kumar Das vs State Of Tripura & 7 Ors on 2 January, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0000267/2008 Party Name : CHANDAN KUMAR DAS Vs STATE OF TRIPURA & 7 ORS THE HONBLE MR. JUSTICE S.C.DAS Learned counsel, Mr. P. Roy Barman for the petitioner submits that another writ appeal involving the same issue is pending before the Division Bench of this Court and is listed in the last week of January and, therefore learned counsel, Mr. Roy Barman prays for listing the matter on any other day in February, 2017. Learned counsel, Mr. D.C. Nath for the respondents is present.
Prayer is allowed. List it on 09.02.2017.
Download Date: 8-05-2017 15:05 1/1