Punjab-Haryana High Court
Sahib Ram Punia And Others vs The State Of Haryana And Others on 18 February, 2014
Bench: Ajay Kumar Mittal, Anita Chaudhry
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 6443 of 1998
Decided on : 18.02.2014
Sahib Ram Punia and others
. . . Petitioners
Versus
The State of Haryana and others
. . . Respondents
CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
HON'BLE MRS. JUSTICE ANITA CHAUDHRY
PRESENT: None for the petitioners.
Ms. Mamta Singla Talwar, AAG, Haryana.
****
AJAY KUMAR MITTAL, J. (Oral)
No one had put in appearance on behalf of the petitioners on 04.02.2014. Even today, none has appeared on behalf of the petitioners.
2. Dismissed for want of prosecution.
(AJAY KUMAR MITTAL)
JUDGE
(ANITA CHAUDHRY)
February 18, 2014 JUDGE
J.Ram
Jawala Ram
2014.02.19 15:53
I attest to the accuracy and
integrity of this document