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Punjab-Haryana High Court

Sahib Ram Punia And Others vs The State Of Haryana And Others on 18 February, 2014

Bench: Ajay Kumar Mittal, Anita Chaudhry

                          IN THE HIGH COURT OF PUNJAB AND HARYANA
                                       AT CHANDIGARH

                                                                    CWP No. 6443 of 1998
                                                                    Decided on : 18.02.2014

           Sahib Ram Punia and others
                                                                              . . . Petitioners
                                                    Versus
           The State of Haryana and others
                                                                            . . . Respondents

           CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
                  HON'BLE MRS. JUSTICE ANITA CHAUDHRY

           PRESENT: None for the petitioners.

                               Ms. Mamta Singla Talwar, AAG, Haryana.
                                                   ****

           AJAY KUMAR MITTAL, J. (Oral)

No one had put in appearance on behalf of the petitioners on 04.02.2014. Even today, none has appeared on behalf of the petitioners.

2. Dismissed for want of prosecution.



                                                             (AJAY KUMAR MITTAL)
                                                                    JUDGE


                                                               (ANITA CHAUDHRY)
           February 18, 2014                                        JUDGE
           J.Ram




Jawala Ram
2014.02.19 15:53
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