Allahabad High Court
Mahavir vs State Of U.P. And 7 Others on 16 February, 2022
Author: Ajai Tyagi
Bench: Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 260 of 2019 Applicant :- Mahavir Opposite Party :- State Of U.P. And 7 Others Counsel for Applicant :- Ram Babu Sharma,Ardhendu Shekhar Sharma Counsel for Opposite Party :- G.A. Hon'ble Ajai Tyagi,J.
Issue notice to opposite party Nos. 2 to 8, returnable at an early date.
Connect and list with Criminal Appeal Nos. 2915 of 2019 and 2995 of 2019 on the date fixed.
Order Date :- 16.2.2022 PS