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Allahabad High Court

Mahavir vs State Of U.P. And 7 Others on 16 February, 2022

Author: Ajai Tyagi

Bench: Ajai Tyagi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 260 of 2019
 

 
Applicant :- Mahavir
 
Opposite Party :- State Of U.P. And 7 Others
 
Counsel for Applicant :- Ram Babu Sharma,Ardhendu Shekhar Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajai Tyagi,J.
 

Issue notice to opposite party Nos. 2 to 8, returnable at an early date.

Connect and list with Criminal Appeal Nos. 2915 of 2019 and 2995 of 2019 on the date fixed.

Order Date :- 16.2.2022 PS