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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Mizoram - Subsection

Section 26(4) in Mizoram Cooperative Societies Act, 2006

(4)Any person other than natural person such as co-operative, government, national or state level co-operative development organizations government company or any class or association of persons, may also be admitted as members of a co-operative, primary as well as secondary, central or federal cooperative