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Calcutta High Court

Principal Commissioner Of Income Tax ... vs M/S Magnetic Niryat Pvt Ltd on 26 September, 2023

Author: Hiranmay Bhattacharyya

Bench: T.S. Sivagnanam, Hiranmay Bhattacharyya

OD-12

                           IN THE HIGH COURT AT CALCUTTA
                          SPECIAL JURISDICTION [INCOME TAX]
                                    ORIGINAL SIDE

                                      ITAT/206/2023
                               IA NO: GA/1/2023, GA/2/2023

            PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 1, KOLKATA
                                       VS
                          M/S MAGNETIC NIRYAT PVT LTD




BEFORE :
THE HON'BLE THE CHIEF JUSTICE T.S. SIVAGNANAM
             And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 26TH September, 2023

                                                                             Appearance :
                                                                  Mr.Prithu Dudhoria, Adv.
                                                                            ...for appellant.


        The Court : - Let a fresh notice be served on the respondent/assessee in the

correct address as well as to the registered e-mail address of the respondent/assessee.

List the appeal on 17th October, 2023.

(T.S. SIVAGNANAM) CHIEF JUSTICE (HIRANMAY BHATTACHARYYA, J.) Pkd.