Calcutta High Court
Principal Commissioner Of Income Tax ... vs M/S Magnetic Niryat Pvt Ltd on 26 September, 2023
Author: Hiranmay Bhattacharyya
Bench: T.S. Sivagnanam, Hiranmay Bhattacharyya
OD-12
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION [INCOME TAX]
ORIGINAL SIDE
ITAT/206/2023
IA NO: GA/1/2023, GA/2/2023
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 1, KOLKATA
VS
M/S MAGNETIC NIRYAT PVT LTD
BEFORE :
THE HON'BLE THE CHIEF JUSTICE T.S. SIVAGNANAM
And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 26TH September, 2023
Appearance :
Mr.Prithu Dudhoria, Adv.
...for appellant.
The Court : - Let a fresh notice be served on the respondent/assessee in the
correct address as well as to the registered e-mail address of the respondent/assessee.
List the appeal on 17th October, 2023.
(T.S. SIVAGNANAM) CHIEF JUSTICE (HIRANMAY BHATTACHARYYA, J.) Pkd.