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State of Rajasthan - Section

Section 329 in Rajasthan Land Revenue (Land Records) Rules, 1957

329. Annual Crop and Season Report and Quinquennial Report.

- Among other reports, the Annual Crop and Season Report for the year ending on the average produce per acre of principal crops are given below with their dates of submission.
  Description of Report Last date of receipt by the Collector Last date of receipt by the Board of Revenue
1. Annual Season and Crop Report 31st July 31st August.
2. Quinquennial Report on average produce per acre of principalcrops. 15th July of the year in which the Quinquennialends. 31st July of the year in which the Quinquennialends.