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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(3)(e) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964

(e)of any such particulars to any officer appointed to audit receipts or refunds of the tax imposed by this Act; or