Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 207(1)] [Section 207] [Entire Act]

State of West Bengal - Subsection

Section 207(1)(a) in The Asansol Municipal Corporation Act, 1990.

(a)use or permit to be used for the purpose of human habitation any building or part thereof nor originally erected or authorised to be used for such purpose;