Supreme Court - Daily Orders
Sociedade Timblo Irmaos Limitada vs The State Of Goa on 2 September, 2022
Bench: B.R. Gavai, C.T. Ravikumar
ITEM NO.38 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15038/2020
(Arising out of impugned final judgment and order dated 02-12-2020
in LD-VC-CW No. 366/2020 passed by the High Court of Judicature at
Bombay At Goa)
SOCIEDADE TIMBLO IRMAOS LIMITADA Petitioner(s)
VERSUS
THE STATE OF GOA & ANR. Respondent(s)
IA No. 128731/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 128733/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 89968/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 71544/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH SLP(C) No. 2430/2021 (IX) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 128902/2020 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 128903/2020 FOR DELETING THE NAME OF PETITIONER/RESPONDENT ON IA 93579/2021 IA No. 93579/2021 - DELETING THE NAME OF PETITIONER/RESPONDENT IA No. 128902/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 128903/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 2172/2021 (IX) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 129744/2020 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 129745/2020 FOR DELETING THE NAME OF PETITIONER/RESPONDENT ON IA 93583/2021 IA No. 93583/2021 - DELETING THE NAME OF PETITIONER/RESPONDENT IA No. 129744/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED Signature Not Verified JUDGMENT Digitally signed by GEETA AHUJA Date: 2022.09.03 IA No. 129745/2020 - PERMISSION TO FILE ADDITIONAL 14:40:45 IST Reason:
DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 15149/2020 (IX) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 130270/2020 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 130271/2020 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 71561/2022 IA No. 130270/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 130271/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 71561/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 02-09-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI HON'BLE MR. JUSTICE C.T. RAVIKUMAR For parties Mr. Mukul Rohatgi, Sr. Adv.
Mr. Ninad Laud, Adv.
Mr. Abhishek Bharti, Adv. Ms. Divya Bahl, Adv.
Mr. Yashwant Bhodawkar, Adv. Mr. Ivo D’Costa, Adv. Mr. Peppino Bahl, Adv. Mr. Balaji Srinivasan, AOR Ms. Aarti Mahto, Adv.
Mr. Prashant Bhushan, AOR Mr. Pranav Sachdeva, Adv. Mr. Jatin Bhardwaj, Adv. Ms. Neha Rathi, Adv.
Mr. Devidas Pangam, Adv. Mr. Abhay Anil Anturkar, Adv. Mr. Shubham Priolkar, Adv. Ms. Bhavya Pande, Adv. Mr. Dhruv Tank, Adv.
Ms. Mukti Chowdhary, AOR Mr. Amrish Kumar, AOR Mr. Sumit Goel, Adv.
Ms. Tanya Chaudhary, Adv. Mr. Manu Bajaj, Adv.
M/S. Parekh & Co., AOR Mr. K.M. Nataraj, Ld. ASG Mr. Shailesh Madiyal, Adv. Mr. Shubranshu Padhi, Adv. Mr. Vatsal joshi, Adv. Ms. Indira Bhakar, Adv. Mr. Anuj Srinivas Udupa, Adv. Mr. Nakul Chengappa K.K., Adv. Mr. Chitransh Sharma, Adv.
Mr. Amrish Kumar, AOR UPON hearing the counsel the Court made the following O R D E R List these matters on 12.09.2022.
(SONIA GULATI) (ANJU KAPOOR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)