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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 72(1)(c) in Arunachal Pradesh Panchayat Raj Act, 1997

(c)contribute, with the approval of the State Government, such sum or sums of money as it may consider necessary towards the cost of water supply or anti-epidemic measures undertaken by a Municipality or notified area authority within the Block;