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[Cites 0, Cited by 0] [Section 73AAA(5)] [Section 73AAA] [Entire Act]

State of Maharashtra - Subsection

Section 73AAA(5)(i) in The Maharashtra Co-Operative Societies Act, 1960

(i)to preclude the completion of elections of the remaining members and the publication of their names and the permanent addresses of the elected members likewise as and when they are available; or